Bhajan Lal Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4314 ALL

Citation : 2011 Latest Caselaw 4314 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Bhajan Lal Yadav vs State Of U.P. And Others on 2 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50250 of 2011
 

 
Petitioner :- Bhajan Lal Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rakesh Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petitioner is challenging the revisional order dated 16.10.2009. In paragraph-15 of the writ petition, it is contended that the said order was served on 29.4.2011.

Learned Standing Counsel is directed to verify whether the contention made in paragraph-15 of the writ petition is correct.

Put up on 7.9.2011 as fresh.

Order Date :- 2.9.2011

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