Bhaskar Pandey vs State Of U.P. & Others
2011 Latest Caselaw 4310 ALL

Citation : 2011 Latest Caselaw 4310 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Bhaskar Pandey vs State Of U.P. & Others on 2 September, 2011

Bench: Yatindra Singh, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 455 of 1997
 

 
Petitioner :- Bhaskar Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- M.D.Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Kashi Nath Pandey,J.

Case is passed over on the request of the Counsel for the respondents.

Order Date :- 2.9.2011

Pr/-

Download the LatestLaws.com Mobile App