Smt. Urmila Yadav vs State Of U.P. And Others
2011 Latest Caselaw 4301 ALL

Citation : 2011 Latest Caselaw 4301 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Smt. Urmila Yadav vs State Of U.P. And Others on 2 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49033 of 2011
 

 
Petitioner :- Smt. Urmila Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Rai,Vinod Kumar Singh
 
Respondent Counsel :- C.S.C.,Kamal Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 38902 of 2009.

Put up on Wednesday i.e. on 7.9.2011 as fresh. Meanwhile, learned Standing Counsel is directed to produce the record of the case. Respondent no. 5 is represented by Sri Kamal Kumar Singh, Advocate. If he wants to file counter affidavit, the same may be filed by that time.

Order Date :- 2.9.2011

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