Samay Singh vs M/S Hindustan Petroleum ...
2011 Latest Caselaw 4300 ALL

Citation : 2011 Latest Caselaw 4300 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Samay Singh vs M/S Hindustan Petroleum ... on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1753 of 2011
 

 
Petitioner :- Samay Singh
 
Respondent :- M/S Hindustan Petroleum Corporation Ltd.
 
Petitioner Counsel :- R.K. Awasthi,Ravi Kiran Jain
 
Respondent Counsel :- Vikas Budhwar
 

 
Hon'ble Sibghat Ullah Khan,J.

List on 09.09.2011.

Order Date :- 2.9.2011

vks

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