State Of U.P. Thru' The D.M. vs Surendra Singh And Another
2011 Latest Caselaw 4297 ALL

Citation : 2011 Latest Caselaw 4297 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

State Of U.P. Thru' The D.M. vs Surendra Singh And Another on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. Time Extention Application No.58114 of 2011
 
In
 
Case :- FIRST APPEAL FROM ORDER No. - 3539 of 2010
 

 
Petitioner :- State Of U.P. Thru' The D.M.
 
Respondent :- Surendra Singh And Another
 
Petitioner Counsel :- V.C. Dixit,S.C.
 

 
Hon'ble Sibghat Ullah Khan,J.

Time to deposit the amount granted through order dated 20.01.2011 is extended until 30.09.2011.

Application is disposed of.

Order Date :- 2.9.2011

vks

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