U.P. State Road Transport ... vs Shriram
2011 Latest Caselaw 4277 ALL

Citation : 2011 Latest Caselaw 4277 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

U.P. State Road Transport ... vs Shriram on 1 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1280 of 2010
 

 
Petitioner :- U.P. State Road Transport Corporation Thru' Regional Manager
 
Respondent :- Shriram
 
Petitioner Counsel :- Nripendra Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Pursuant to the order dated 1.8.2011 passed on Civil Misc. Listing Application No. 216075 of 2011, the case has been sent today as an unlisted case in the additional cause list.

Case called out. None is present for the appellant.

List in the next cause list.

Order Date :- 1.9.2011

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