United India Insurance Company ... vs Smt. Urmila & Others
2011 Latest Caselaw 4261 ALL

Citation : 2011 Latest Caselaw 4261 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

United India Insurance Company ... vs Smt. Urmila & Others on 1 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 328 of 2011
 

 
Petitioner :- United India Insurance Company Ltd.
 
Respondent :- Smt. Urmila & Others
 
Petitioner Counsel :- V.C. Dixit
 
Respondent Counsel :- Jai Prakash Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Pursuant to the order dated 23.8.2011, the case has been sent today as an unlisted case in the additional cause list.

Case called out. Sri V.C. Dixit, learned counsel for the appellant is present. However, learned counsel for the claimant-respondent nos. 1 and 2 is not present.

List this case on 8th September, 2011. The case will be listed amongst the cases listed at the top of the cause list of the said date.

Order Date :- 1.9.2011

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