Sandeep Srivastava & Ors. vs State Of U.P. & Others
2011 Latest Caselaw 5461 ALL

Citation : 2011 Latest Caselaw 5461 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Sandeep Srivastava & Ors. vs State Of U.P. & Others on 31 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 69727 of 2009
 

 
Petitioner :- Sandeep Srivastava & Ors.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- D.P. Rajbhar
 
Respondent Counsel :- C.S.C.,Govind Saran
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list.

Learned standing counsel shall bring on record the Government Orders dated 29.05.2008 and 31.05.2008, which were subject matter of challenge before Lucknow Bench in writ petition No.11540 (MB), Medha vs. State of U.P. and others.

Order Date :- 31.10.2011

SRY

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