Sanjeev Kumar vs The State Of U.P. And Others
2011 Latest Caselaw 5454 ALL

Citation : 2011 Latest Caselaw 5454 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Sanjeev Kumar vs The State Of U.P. And Others on 31 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 61624 of 2011
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Nirmal Singh Yadav,Rajjan Singh Yadav
 
Respondent Counsel :- C.S.C.,Niraj Mishra
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appears for respondent Nos.1 and 2. Sri Niraj Mishra appears for respondent Nos.3 and 4. Issue notice to respondent No.5 by registered post. Steps may be taken within a week.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 19th December, 2011.

Order Date :- 31.10.2011

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