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M/S Impex Traders (Contrats) ... vs Union Of India Thru' The Secy. And ...
2011 Latest Caselaw 5453 ALL

Citation : 2011 Latest Caselaw 5453 ALL
Judgement Date : 31 October, 2011

Allahabad High Court
M/S Impex Traders (Contrats) ... vs Union Of India Thru' The Secy. And ... on 31 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 35215 of 2006
 

 
Petitioner :- M/S Impex Traders (Contrats) Thru' Its Sole Propertor
 
Respondent :- Union Of India Thru' The Secy. And Another
 
Petitioner Counsel :- Tarun Verma
 
Respondent Counsel :- A.S.G.I..2006/1546,Ajay Bhanot
 

 
Hon'ble Sunil Hali,J.

Heard in-part. List in the next cause list.

Order Date :- 31.10.2011

NS

 

 

 
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