Yogeshwar Prasad And Another vs Om Prakash Singh And Others
2011 Latest Caselaw 5452 ALL

Citation : 2011 Latest Caselaw 5452 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Yogeshwar Prasad And Another vs Om Prakash Singh And Others on 31 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 43507 of 2006
 

 
Petitioner :- Yogeshwar Prasad And Another
 
Respondent :- Om Prakash Singh And Others
 
Petitioner Counsel :- R.S. Maurya
 
Respondent Counsel :- C.S.C.,S.K. Purwar
 

 
Hon'ble Sunil Hali,J.

On the request of learned counsel for the respondents, list this case in the next week.

Order Date :- 31.10.2011

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