Citation : 2011 Latest Caselaw 5445 ALL
Judgement Date : 31 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 47674 of 2011 Petitioner :- Shiv Lal Pal Respondent :- State Of U.P. And Others Petitioner Counsel :- S.K.Pal,Sushil Kumar Pal Respondent Counsel :- C.S.C.,A.C.Tiwari Hon'ble Rajes Kumar,J.
Four week's time is allowed to file counter affidavit. List thereafter. Interim order shall continue till then.
Order Date :- 31.10.2011
OP
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