Rajendra Prasad vs The State Of U.P. And Others
2011 Latest Caselaw 5441 ALL

Citation : 2011 Latest Caselaw 5441 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Rajendra Prasad vs The State Of U.P. And Others on 31 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 61932 of 2011
 

 
Petitioner :- Rajendra Prasad
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Satyendra Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 3.11.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.

Order Date :- 31.10.2011

Download the LatestLaws.com Mobile App