Km. Amrita Singh (Minor) vs State Of U.P. And Others
2011 Latest Caselaw 5436 ALL

Citation : 2011 Latest Caselaw 5436 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Km. Amrita Singh (Minor) vs State Of U.P. And Others on 31 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 44801 of 2011
 

 
Petitioner :- Km. Amrita Singh (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.N. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 14.11.2011. On the said date action taken on inquiry report be apprised to the Court. Record be also produced on the said date.

Order Date :- 31.10.2011

SRY

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