Shitla Prasad Yadav vs State Of U.P. And Others
2011 Latest Caselaw 5430 ALL

Citation : 2011 Latest Caselaw 5430 ALL
Judgement Date : 31 October, 2011

Allahabad High Court

Shitla Prasad Yadav vs State Of U.P. And Others on 31 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 45978 of 2011
 

 
Petitioner :- Shitla Prasad Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ganga Prasad
 
Respondent Counsel :- C.S.C.,Punit Khare,T.R.Shukla
 

 
Hon'ble Rajes Kumar,J.

It appears that the case is assigned to Hon'ble Mr. Justice Vikram Nath.

List before him in the next cause list. Till then, interim order shall continue.

Order Date :- 31.10.2011

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