Mustak Ali vs The State Of U.P. And Others
2011 Latest Caselaw 5424 ALL

Citation : 2011 Latest Caselaw 5424 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Mustak Ali vs The State Of U.P. And Others on 21 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 61741 of 2011
 

 
Petitioner :- Mustak Ali
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Ghanshyam Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition Nos. 63090 of 2009 and 24524 of 2011.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 21.10.2011

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