Pawan Kumar Mishra vs Balvindar Kumar. Principal ...
2011 Latest Caselaw 5421 ALL

Citation : 2011 Latest Caselaw 5421 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Pawan Kumar Mishra vs Balvindar Kumar. Principal ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1488 of 2011
 

 
Petitioner :- Pawan Kumar Mishra
 
Respondent :- Balvindar Kumar. Principal Secy., Social Welfare. And Ors.
 
Petitioner Counsel :- N.N Jaiswal,Prashant Jaiswal
 

 
Hon'ble Shabihul Hasnain,J.

(C.M. A. No. 108032 of 2011 )

The application for extension of the interim order dated 08.08.2011 is allowed.

Interim order granted earlier shall continue until the further orders of this Court.

Order Date :- 21.10.2011

RS.

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