Haunshila vs State Of U.P., Thru. Secretary, ...
2011 Latest Caselaw 5420 ALL

Citation : 2011 Latest Caselaw 5420 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Haunshila vs State Of U.P., Thru. Secretary, ... on 21 October, 2011

Bench: Rajiv Sharma, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 10533 of 2011
 

 
Petitioner :- Haunshila
 
Respondent :- State Of U.P., Thru. Secretary, Home & Others
 
Petitioner Counsel :- Firoz Ahmad Khan
 
Respondent Counsel :- G.A.,Amit Tripathi
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble S.C. Chaurasia,J.

List in the next month alongwith record of Writ Petition No. 9886 (M/B) of 2011.

Order Date :- 21.10.2011

kkm

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