Km. Radhika Mishra & Anr. vs Sri. Sanjay Mohan, Director Of ...
2011 Latest Caselaw 5405 ALL

Citation : 2011 Latest Caselaw 5405 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

Km. Radhika Mishra & Anr. vs Sri. Sanjay Mohan, Director Of ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT No. - 2312 of 2011
 

 
Petitioner :- Km. Radhika Mishra & Anr.
 
Respondent :- Sri. Sanjay Mohan, Director Of Education (Secondary) & Ors.
 
Petitioner Counsel :- Pritam Singh
 

 
Hon'ble Shabihul Hasnain,J.

Case has been called out.

Nobody appears for the petitioners.

List in the next cause list.

Order Date :- 21.10.2011

RS.

Download the LatestLaws.com Mobile App