M/S R.P. Product vs Commissioner Of Commercial Tax ...
2011 Latest Caselaw 5400 ALL

Citation : 2011 Latest Caselaw 5400 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

M/S R.P. Product vs Commissioner Of Commercial Tax ... on 21 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. SINGLE No. - 4506 of 2011
 

 
Petitioner :- M/S R.P. Product
 
Respondent :- Commissioner Of Commercial Tax U.P Tax Bhawan And Ors.
 
Petitioner Counsel :- Anand Dubey
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Shabihul Hasnain,J.

This is an application for extension of time for depositing the 10% of the disputed amount as directed vide order 17.06.2011.

The application is allowed.

The petitioner is allowed two weeks further time to deposit the 10% of the disputed amount before the Commissioner.

Order Date :- 21.10.2011

RS.

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