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Darshan Singh Negi S/O N.S.Negi vs State Of U.P. Through Prin. Secy. ...
2011 Latest Caselaw 5397 ALL

Citation : 2011 Latest Caselaw 5397 ALL
Judgement Date : 21 October, 2011

Allahabad High Court
Darshan Singh Negi S/O N.S.Negi vs State Of U.P. Through Prin. Secy. ... on 21 October, 2011
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7784 of 2011
 

 
Petitioner :- Darshan Singh Negi S/O N.S.Negi
 
Respondent :- State Of U.P. Through Prin. Secy. Finance Lko. & Ors.
 
Petitioner Counsel :- Vinod Kumar Singh - Ii
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted ten days' time to seek instructions in the matter.

List this case in the week commencing 14.11.2011.

Order Date :- 21.10.2011

ashok

 

 

 
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