C/M Sukhpura Inter College vs Joint Director Of Education And ...
2011 Latest Caselaw 5377 ALL

Citation : 2011 Latest Caselaw 5377 ALL
Judgement Date : 21 October, 2011

Allahabad High Court

C/M Sukhpura Inter College vs Joint Director Of Education And ... on 21 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 34783 of 2011
 

 
Petitioner :- C/M Sukhpura Inter College
 
Respondent :- Joint Director Of Education And Others
 
Petitioner Counsel :- Pankaj Misra
 
Respondent Counsel :- C.S.C.,Suneet Kumar,Suresh Kumar Maurya
 

 
Hon'ble V.K. Shukla,J.

RECALL APPLICATION

On the basis of appreciation of record conscious order was passed, as such there is no occasion to recall the order, inasmuch as when case was taken up, learned counsel for the applicant was not present.

The application is rejected.

Order Date :- 21.10.2011

SRY

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