Prakash Narain Pandey vs Smt.Pushpa Srivastava
2011 Latest Caselaw 5354 ALL

Citation : 2011 Latest Caselaw 5354 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Prakash Narain Pandey vs Smt.Pushpa Srivastava on 20 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1594 of 1999
 

 
Petitioner :- Prakash Narain Pandey
 
Respondent :- Smt.Pushpa Srivastava
 
Petitioner Counsel :- S.Chandra,Pt.S.Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Short counter-affidavit has been filed, which is taken on record.

Two weeks' time is granted to file rejoinder-affidavit.

List thereafter.

Order Date :- 20.10.2011

RS.

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