Smt.Anita Rajeev Goel vs The State Of U.P.Through ...
2011 Latest Caselaw 5353 ALL

Citation : 2011 Latest Caselaw 5353 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Smt.Anita Rajeev Goel vs The State Of U.P.Through ... on 20 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 286 of 2007
 

 
Petitioner :- Smt.Anita Rajeev Goel
 
Respondent :- The State Of U.P.Through Supeprintendent Of Police & Anor
 
Petitioner Counsel :- Lalit Kishore Pandey,N.K. Agarwal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

Sri B.B. Tripathi, learned counsel for the applicant has sent his illness slip.

List in the next cause list.

Order Date :- 20.10.2011

RPD

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