Sandeep Kumar Dubey And Others vs State Of U.P. And Others
2011 Latest Caselaw 5345 ALL

Citation : 2011 Latest Caselaw 5345 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Sandeep Kumar Dubey And Others vs State Of U.P. And Others on 20 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 13426 of 2011
 

 
Petitioner :- Sandeep Kumar Dubey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manoj Kumar Dwivedi,V.K. Mishra
 
Respondent Counsel :- C.S.C.,Ashish Verma,B.D.Pandey,Smt. Suntia Agrawal,Som Veer
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed.

In the order dated 13.10.2011 in fifth line of the last but one paragraph after the word "declared" the words "and the mark-sheet as well as degree of B.Ed. course for the session 2008-09 be provided to the petitioner"

Order Date :- 20.10.2011

SRY

Download the LatestLaws.com Mobile App