Brahma Shankar vs The State Of U.P.
2011 Latest Caselaw 5325 ALL

Citation : 2011 Latest Caselaw 5325 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Brahma Shankar vs The State Of U.P. on 20 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7289 of 2011
 

 
Petitioner :- Brahma Shankar
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- S.K. Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

This is the second bail application.

List alongwith criminal misc. bail application no. 19480 (B) of 2010 before Hon'ble S.V.S.Rathore,J. in the next case list.

Order Date :- 20.10.2011

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