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Swadesh Premi vs Kr. Fateh Bahadur. Principal ...
2011 Latest Caselaw 5324 ALL

Citation : 2011 Latest Caselaw 5324 ALL
Judgement Date : 20 October, 2011

Allahabad High Court
Swadesh Premi vs Kr. Fateh Bahadur. Principal ... on 20 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1352 of 2011
 

 
Petitioner :- Swadesh Premi
 
Respondent :- Kr. Fateh Bahadur. Principal Secy., Home Deptt., Lko And Ors
 
Petitioner Counsel :- S.N Bhardwaj
 

 
Hon'ble Shabihul Hasnain,J.

It has been informed that the Court's order has not been complied with in its letter and spirit.

This Court directs that if the orders are not complied with, within a period of one month, opposite party no. 3, shall appear in person before this Court on the next date of listing.

List this case on 23.11.2011.

Order Date :- 20.10.2011

RS.

 

 

 
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