Malkhan Singh & Anr vs Rajendra Prasad
2011 Latest Caselaw 5320 ALL

Citation : 2011 Latest Caselaw 5320 ALL
Judgement Date : 20 October, 2011

Allahabad High Court

Malkhan Singh & Anr vs Rajendra Prasad on 20 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- FIRST APPEAL FROM ORDER No. - 995 of 2011
 

 
Petitioner :- Malkhan Singh & Anr
 
Respondent :- Rajendra Prasad
 
Petitioner Counsel :- Mohd. Saeed Ii
 

 
Hon'ble Shabihul Hasnain,J.

Heard Sri Mohd. Saeed, learned counsel for the appellants.

Issue notice to the opposite parties.

List this case after return of the notice.

Meanwhile, the implementation and operation of the judgment and decree dated 27.07.2011, passed by District Judge, Unnao, in the Regular Civil Appeal No. 03 of 2011, (Rajendra Prasad vs. Malkhan & another), shall remain stayed.

Order Date :- 20.10.2011

RS.

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