Ram Prasad vs Addl. Commissioner (Admin.) ...
2011 Latest Caselaw 5309 ALL

Citation : 2011 Latest Caselaw 5309 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Ram Prasad vs Addl. Commissioner (Admin.) ... on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 13726 of 2007
 

 
Petitioner :- Ram Prasad
 
Respondent :- Addl. Commissioner (Admin.) Basti, Region Basti & Others
 
Petitioner Counsel :- P.N. Tripathi
 
Respondent Counsel :- C.S.C.,Anuj Kumar
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 19.10.2011

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