Smt. Raj Dulari vs Ram Manohar & Others
2011 Latest Caselaw 5300 ALL

Citation : 2011 Latest Caselaw 5300 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Smt. Raj Dulari vs Ram Manohar & Others on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 44270 of 2007
 

 
Petitioner :- Smt. Raj Dulari
 
Respondent :- Ram Manohar & Others
 
Petitioner Counsel :- B.N. Agrawal,Sanjay Agrawal
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' time is granted to file rejoinder affidavit.

List after three weeks

Interim order shall continue till the next date of listing.

Order Date :- 19.10.2011

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