Citation : 2011 Latest Caselaw 5297 ALL
Judgement Date : 19 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 4 Case :- CONTEMPT No. - 2103 of 2011 Petitioner :- Shyam Lal Maurya And Ors. Respondent :- Mr. Sanjay Mohan Dir., Of Secondary Edu., Lucknow And Ors. Petitioner Counsel :- Anil Kumar Mishra Hon'ble Shabihul Hasnain,J.
In compliance of Court's order, Sri Om Prakash Mishra, D.I.O.S., Pratapgarh is present in person before this Court. He says that he is willing to comply the Court's order. There are some financial difficulties. The matter is under active consideration of the State government. The Director of Secondary Education is making all the efforts to get budget from the State government.
Sri Om Prakash Mishra prays for and is granted a month's time to comply the Court's order.
List this case on 14.11.2011.
In case the orders are not complied with, the D.I.O.S., Pratapgarh, shall appear in person before this Court, on the next date of listing.
Order Date :- 19.10.2011
RS.
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