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Mohd. Moin vs State Of U.P. And Others
2011 Latest Caselaw 5296 ALL

Citation : 2011 Latest Caselaw 5296 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
Mohd. Moin vs State Of U.P. And Others on 19 October, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 54662 of 2011
 

 
Petitioner :- Mohd. Moin
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ateeq Ahmad Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that instruction has not yet been received. As a last opportunity, on the request of learned Standing Counsel, put up on 3.11.2011 as fresh.

Order Date :- 19.10.2011

OP

 

 

 
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