C/M F.R. Islamia Inter College, ... vs State Of U.P. & Others
2011 Latest Caselaw 5291 ALL

Citation : 2011 Latest Caselaw 5291 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

C/M F.R. Islamia Inter College, ... vs State Of U.P. & Others on 19 October, 2011

Bench: Yatindra Singh, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 1613 of 2006
 

 
Petitioner :- C/M F.R. Islamia Inter College, Bareilly & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,G.K. Singh,V.K. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Dinesh Gupta,J.

Counsel for the appellants states that he has no instruction in the case.

The appeal is dismissed for non prosecution.

Order Date :- 19.10.2011

SFH

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