Citation : 2011 Latest Caselaw 5286 ALL
Judgement Date : 19 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 57296 of 2011 Petitioner :- Smt. Gayawati Respondent :- State Of U.P. And Others Petitioner Counsel :- Ashok Gupta Respondent Counsel :- C.S.C.,Vimal Chandra Mishra Hon'ble Dilip Gupta,J.
As prayed for by learned counsel for the petitioner, place this petition as fresh on 8th November, 2011.
Order Date :- 19.10.2011
SK
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