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Rajendra Prasad Dubey vs State Of U.P. And Others
2011 Latest Caselaw 5278 ALL

Citation : 2011 Latest Caselaw 5278 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
Rajendra Prasad Dubey vs State Of U.P. And Others on 19 October, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 59729 of 2011
 

 
Petitioner :- Rajendra Prasad Dubey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K.Dubey
 
Respondent Counsel :- C.S.C.,K.Shahi
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appears for respondent Nos.1, 2 and 5. Sri K. Shahi appears for  respondent Nos. 3 and 4. Issue notice to respondent Nos.6 and 7 by registered post. Steps may be taken within a week.

The respondents may file the counter affidavit within a period of six weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this petition for admission/hearing in the week commencing 12th December, 2011.

Order Date :- 19.10.2011

SK

 

 

 
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