Society For Advancement Of ... vs State Of U.P. & Others
2011 Latest Caselaw 5277 ALL

Citation : 2011 Latest Caselaw 5277 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Society For Advancement Of ... vs State Of U.P. & Others on 19 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 36544 of 2007
 

 
Petitioner :- Society For Advancement Of Education & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Amit Khemka,Sujeet Kumar
 
Respondent Counsel :- C.S.C.,Ms.Bishra Mariyam
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness slip of Sri Sujeet Kumar, learned counsel for the petitioners.

Order Date :- 19.10.2011

Download the LatestLaws.com Mobile App