Bharat Prasad vs State Of U.P. And Others
2011 Latest Caselaw 5276 ALL

Citation : 2011 Latest Caselaw 5276 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Bharat Prasad vs State Of U.P. And Others on 19 October, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53050 of 2011
 

 
Petitioner :- Bharat Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Singh,Mukesh Kumar Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has filed counter affidavit today in the Registry, a copy of which has been served upon the learned counsel for the petitioner.

Learned counsel for the petitioner prays for and is granted four weeks time to file counter affidavit.

List in the week commencing 21.11.2011.

Order Date :- 19.10.2011

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