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Ram Kishan vs R.P Saxena. Liquidator. Oudh ...
2011 Latest Caselaw 5274 ALL

Citation : 2011 Latest Caselaw 5274 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
Ram Kishan vs R.P Saxena. Liquidator. Oudh ... on 19 October, 2011
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1596 of 2011
 

 
Petitioner :- Ram Kishan
 
Respondent :- R.P Saxena. Liquidator. Oudh Sahkari Bank Ltd., Indira Nagar
 
Petitioner Counsel :- Subodh Kumar Gupta
 
Respondent Counsel :- Rakesh Kumar
 

 
Hon'ble Shabihul Hasnain,J.

List and connect along with Writ Petition No. 1819 (C) of 2011.

Order Date :- 19.10.2011

RS.

 

 

 
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