Dr. Smt. Neeta Pandey And Anr. vs Sri B.S Bhullar. Principal Secy., ...
2011 Latest Caselaw 5271 ALL

Citation : 2011 Latest Caselaw 5271 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Dr. Smt. Neeta Pandey And Anr. vs Sri B.S Bhullar. Principal Secy., ... on 19 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 2365 of 2011
 

 
Petitioner :- Dr. Smt. Neeta Pandey And Anr.
 
Respondent :- Sri B.S Bhullar. Principal Secy., Medical Edu., Lucknow
 
Petitioner Counsel :- M. Tauseef
 

 
Hon'ble Shabihul Hasnain,J.

List this case in the second week of November, 2011, as fresh.

Learned Standing counsel shall seek specific instruction as to why the order of this Court has not been complied with in respect of Dr. Sudha Tripathi, from the date of appointment i.e. 27.11.1998, is also after the cut-off date.

Order Date :- 19.10.2011

RS.

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