Bhanu Prakash Gupta vs Babu Lal Gupta. Liquidator Oudh ...
2011 Latest Caselaw 5267 ALL

Citation : 2011 Latest Caselaw 5267 ALL
Judgement Date : 19 October, 2011

Allahabad High Court

Bhanu Prakash Gupta vs Babu Lal Gupta. Liquidator Oudh ... on 19 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1819 of 2011
 

 
Petitioner :- Bhanu Prakash Gupta
 
Respondent :- Babu Lal Gupta. Liquidator Oudh Sahkari Bank Ltd.,
 
Petitioner Counsel :- Subodh Kumar Gupta
 

 
Hon'ble Shabihul Hasnain,J.

Sri Rakesh Kumar, learned counsel for the opposite party has filed counter-affidavit along with application for deferment of the contempt proceedings, are taken on record.

Official Liquidator is present in person on the direction of this Court. A cheque of the C.P.F amount has been issued by the Official Liquidator and handed over to the counsel for the petitioner. The amount is disputed by the petitioner.

Let counter-affidavit be filed within two weeks. Rejoinder-affidavit may be filed within a week thereafter. List thereafter.

Let Crl. Misc. Case Nos. 1825 (C) of 2011 and 1596 (C) of 2011 be connected with this petition.

Order Date :- 19.10.2011

RS.