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U.P. State Electricity Board (Now ... vs Smt. Anita Devi And Others
2011 Latest Caselaw 5265 ALL

Citation : 2011 Latest Caselaw 5265 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
U.P. State Electricity Board (Now ... vs Smt. Anita Devi And Others on 19 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70818 of 2006
 

 
Petitioner :- U.P. State Electricity Board (Now Uppcl) And Another
 
Respondent :- Smt. Anita Devi And Others
 
Petitioner Counsel :- A.K Mehrotra
 

 
Hon'ble Sunil Hali,J.

Rejoinder affidavit filed today, is taken on record.

As prayed, list in the next cause list.

Order Date :- 19.10.2011

NS

 

 

 
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