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Ram Swaroop Tyagi vs State Of U.P. Thru' Principal ...
2011 Latest Caselaw 5261 ALL

Citation : 2011 Latest Caselaw 5261 ALL
Judgement Date : 19 October, 2011

Allahabad High Court
Ram Swaroop Tyagi vs State Of U.P. Thru' Principal ... on 19 October, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52696 of 2007
 

 
Petitioner :- Ram Swaroop Tyagi
 
Respondent :- State Of U.P. Thru' Principal Secretary And Others
 
Petitioner Counsel :- K. Ajit
 
Respondent Counsel :- C.S.C.,Ajay Kr. Sharma
 

 
Hon'ble Sunil Hali,J.

Learned Standing Counsel prays for and is granted three weeks'  and no more time to file counter affidavit. In case counter  affidavit is  not filed, right to file counter affidavit shall stand closed.

List thereafter.

Order Date :- 19.10.2011

NS

 

 

 
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