Anshu Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 5249 ALL

Citation : 2011 Latest Caselaw 5249 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Anshu Singh And Others vs State Of U.P. And Others on 18 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 59261 of 2011
 

 
Petitioner :- Anshu Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.R.Goswami
 
Respondent Counsel :- C.S.C.,Ravi Shankar Prasad
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the petitioners prays for and is grated two weeks' time to file a supplementary affidavit to state as to when the application with complete details and documents was submitted by the petitioners for payment of post retiral benefits.

List this petition in the week commencing 7th November, 2011.

Order Date :- 18.10.2011

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