Smt. Anar Kali W/O Chhedi Lal vs Madho Prasad S/O Seetala Prasad & ...
2011 Latest Caselaw 5248 ALL

Citation : 2011 Latest Caselaw 5248 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Smt. Anar Kali W/O Chhedi Lal vs Madho Prasad S/O Seetala Prasad & ... on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CIVIL REVISION No. - 112 of 2010
 

 
Petitioner :- Smt. Anar Kali W/O Chhedi Lal
 
Respondent :- Madho Prasad S/O Seetala Prasad & Ors.
 
Petitioner Counsel :- Girish Chandra Sinha
 
Respondent Counsel :- A.S. Chaudhary,P.V. Chaudhary
 

 
Hon'ble Shabihul Hasnain,J.

The case has been listed wrongly under chapter XII rule 4 of the Rules of the Court.

Steps have already been taken.

Office to proceed.

Order Date :- 18.10.2011

RS.

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