Sushil Kumar S/O Anil Kumar vs State Of U.P. Through Secy. Basic ...
2011 Latest Caselaw 5239 ALL

Citation : 2011 Latest Caselaw 5239 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Sushil Kumar S/O Anil Kumar vs State Of U.P. Through Secy. Basic ... on 18 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- SERVICE SINGLE No. - 7661 of 2011
 

 
Petitioner :- Sushil Kumar S/O Anil Kumar
 
Respondent :- State Of U.P. Through Secy. Basic Edu. Lko. & Ors.
 
Petitioner Counsel :- D.P.Mishra
 
Respondent Counsel :- C.S.C.,J.P.Maurya
 

 
Hon'ble Shabihul Hasnain,J.

Put-up day after tomorrow i.e. 20.10.2011 along with Writ Petition No. 5084 (S/S) of 2011, as fresh.

Order Date :- 18.10.2011

RS.

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