Smt. Nasreem vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 5224 ALL

Citation : 2011 Latest Caselaw 5224 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Smt. Nasreem vs State Of U.P. Thru Its Secy. And ... on 18 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60020 of 2011
 

 
Petitioner :- Smt. Nasreem
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Mansoor Ahmad
 
Respondent Counsel :- C.S.C.,R.A. Akhtar
 

 
Hon'ble V.K. Shukla,J.

As requested by Sri Rajeev Joshi, Advocate, put up this matter on Thursday.

Order Date :- 18.10.2011

SRY

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