C/M, Sri Gandhi Vidyapeeth Inter ... vs State Of U.P. & Others
2011 Latest Caselaw 5214 ALL

Citation : 2011 Latest Caselaw 5214 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

C/M, Sri Gandhi Vidyapeeth Inter ... vs State Of U.P. & Others on 18 October, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 58599 of 2007
 

 
Petitioner :- C/M, Sri Gandhi Vidyapeeth Inter College & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.D. Shukla,Ashok Khare,V.S. Shukla
 
Respondent Counsel :- C.S.C.,R.N.Singh,R.P. Dubey
 

 
Hon'ble Sunil Hali,J.

As prayed, list this matter in the week commencing from 21.11.2011.

Order Date :- 18.10.2011

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