Ku. Madhu Devi (Minor) vs State Of U.P. And Others
2011 Latest Caselaw 5186 ALL

Citation : 2011 Latest Caselaw 5186 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Ku. Madhu Devi (Minor) vs State Of U.P. And Others on 17 October, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 39316 of 2011
 

 
Petitioner :- Ku. Madhu Devi (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajendra Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel informs the Court that enquiry is still on pursuant to order dated 25.08.2011 and submits that the matter be adjourned for the day and two weeks further time be accorded for submission of enquiry report along with remedial measure required to be taken, on the date fixed.

List this matter on 08.11.2011

Order Date :- 17.10.2011

SRY

Download the LatestLaws.com Mobile App