Basudeo Prasad Sharma vs Sri Avneesh Kumar Awasthi
2011 Latest Caselaw 5184 ALL

Citation : 2011 Latest Caselaw 5184 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Basudeo Prasad Sharma vs Sri Avneesh Kumar Awasthi on 17 October, 2011

Bench: Shabihul Hasnain




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CONTEMPT No. - 1753 of 2008
 

 
Petitioner :- Basudeo Prasad Sharma
 
Respondent :- Sri Avneesh Kumar Awasthi
 
Petitioner Counsel :- Rakesh Kumar Srivastava,Smt. Seema Srivastava
 

 
Hon'ble Shabihul Hasnain,J.

(C.M.A. No. 81764 of 2011 )

Heard.

Impleadment application is allowed.

Let necessary amendment be carried out within a week.

Issue notice to the newly added opposite party.

Order Date :- 17.10.2011

RS.

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