Km. Chandrawati Verma vs State Of U.P. & Others
2011 Latest Caselaw 5181 ALL

Citation : 2011 Latest Caselaw 5181 ALL
Judgement Date : 17 October, 2011

Allahabad High Court

Km. Chandrawati Verma vs State Of U.P. & Others on 17 October, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 10794 of 2010
 

 
Petitioner :- Km. Chandrawati Verma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kshetresh Chandra Shukla
 
Respondent Counsel :- C.S.C.,Akhilesh Kumar,Anuj Kumar,Vinay Kumar Pathak
 

 
Hon'ble Dilip Gupta,J.

List this petition in the week commencing 5th December, 2011. Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 17.10.2011

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